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Himachal Pradesh High Court

Deepak Bareja & Anr. vs . Union Of India & Ors. on 29 April, 2024

Author: Sandeep Sharma

Bench: Sandeep Sharma

Deepak Bareja & Anr. Vs. Union of India & Ors.

CWP No.2816 of 2024 .

29.04.2024 Present: Mr. Y.P.Sood, Advocate, for the petitioners.

Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No. 1.

Mr. R.K.Khidtta, Advocate, for respondent No. 2.

Mr. Anup Rattan, Advocate General, with Mr. Rajan Kahol, Mr. Vishal Panwar & Mr. B.C Verma, Additional Advocate Generals and Mr. Ravi rChauhan, Deputy Advocate General, for respondent No. 3­State.

Mr. Balram Sharma, learned Deputy Solicitor General of India, Mr. R.K.Khidtta, Advocate, and Mr. Rajan Kahol, learned Additional Advocate General, appear and accept service of notices on behalf of respondent No. 1, respondent No. 2 and respondent No. 3, respectively. They pray for and are granted four weeks' time to file reply.

List on 23.05.2024.

             April 29, 2024                               (Sandeep Sharma),
                  (sunil)                                    Judge




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