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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(l) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(l)to regulate and determine all matters concerning the University in accordance with this Act and the statutes, and to exercise such powers and to discharge such duties, as may be conferred on or imposed upon the Board by the Act or the statutes.