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Madhya Pradesh High Court

Malwa Cable Operator Sangh Thru. ... vs Hathway B.Tv. Thru. Mr. Virendra Raheja on 2 February, 2018

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                                                                                                  Writ Petition No.2367/2014
                                                                                                  Contempt Case No.828/2014
                                                                                                  Contempt Case No.954/2014
                                                                                        Indore, Dated 02.02.2018
                                                                                            Parties through their learned counsel.
                                                                                             Shri Ravish Joshi, learned counsel for respondent

No.4 in Writ Petition No.2367/2014 submits that today he is filing reply. If that be so, Office to accept it and place the same on record.

List the matter on Tuesday (06.02.2018).



                                                                                         (P.K. Jaiswal)                      (Virender Singh)
                                                                                             Judge                                Judge
rcp




Ramesh Chandra Digitally signed by Ramesh Chandra Pithwe DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, postalCode=452001, st=Madhya Pradesh, Pithwe 2.5.4.20=5657c7dcce52095b400cf9f273e8b1cd636bdbf86f330909bb879 23adec1e27a, cn=Ramesh Chandra Pithwe Date: 2018.02.08 17:32:42 +05'30'