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[Cites 0, Cited by 0] [Section 282] [Entire Act]

State of Rajasthan - Subsection

Section 282(xvii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(xvii)The result shall be announced in the Rajasthan Gazette and no [trainees] [Substituted 'candidates' by Notification No. G.S.R. 176, dated 7.2.2012 (w.e.f. 23.1.1958).] should correspond with the Board of Revenue for the communication of the result to him.