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State of Assam - Section

Section 4 in Assam Opium (Amendment) Act, 1933

4. Amendment of Section 14 of the Act 1 of 1878.

- In Section 14 of the principal Act,-
(i)for the words "between sunrise and sunset" there shall be substituted the words "whether by day or by night", and
(ii)in clause, (c) after the word "opium" where it occurs for the second time the following words shall be added, namely :
"and any document or other article which he has reason to believe may furnish evidence of the commission of an offence punishable under this Act or under the Eastern Bengal and Assam Excise Act, 1910 (Eastern Bengal and Assam Excise Act 1 of 1910) or under the Dangerous Drugs Act, 1930 (Act 2 of 1930).