Section 5(45)(b) in The City of Panaji Corporation Act, 2002
(b)which under the provisions of section 294 is declared to be, or under any other provision of this Act becomes, a public street; and includes(i)the roadway over any public bridge or causeway,(ii)the footway attached to any such street,(iii)public bridge or causeway, and the drains attached to any such street, public bridge or causeway;