[Cites 0, Cited by 0]
[Section 68]
[Entire Act]
State of Rajasthan - Subsection
Section 68(9) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011
| Sl. No. | Staff/Personnel | No. of Posts |
| 1 | 2 | 3 |
| 1. | officer-in-Charge (Superintendent) | 1 |
| 2. | Counsellor (part time) | 1 |
| 3. | Probation officer or Child Welfare officer orCase Worker | 1 |
| 4. | House Mother or House Father | 2 |
| 5. | Educator (voluntary or part time) | 1 |
| 6. | Doctor (part time) | 1 |
| 7. | Paramedical staff (part time) | 1 |
| 8. | Store-keeper cum Accountant | 1 |
| 9. | Art & Craft cum Music Teacher (part time) | 1 |
| 10. | PT Instructor cum Yoga Trainer (part time) | 1 |
| 11. | Driver (part time or as required) | 1 |
| 12. | Cook | 1 |
| 13. | Helper | 1 |
| 14. | Housekeeping | 1 |
| Total | 15 |