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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(9) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(9)The suggested staffing pattern for an institution with a capacity of 50 juveniles or children could be as mentioned below:
Sl. No. Staff/Personnel No. of Posts
1 2 3
1. officer-in-Charge (Superintendent) 1
2. Counsellor (part time) 1
3. Probation officer or Child Welfare officer orCase Worker 1
4. House Mother or House Father 2
5. Educator (voluntary or part time) 1
6. Doctor (part time) 1
7. Paramedical staff (part time) 1
8. Store-keeper cum Accountant 1
9. Art & Craft cum Music Teacher (part time) 1
10. PT Instructor cum Yoga Trainer (part time) 1
11. Driver (part time or as required) 1
12. Cook 1
13. Helper 1
14. Housekeeping 1
  Total 15