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Madhya Pradesh High Court

Mohan Lal Mahawar vs Central Bank Of India on 10 July, 2014

                              W.P.No.1727/2012
                                                                           1
                     Mohan Lal Mahawar Vs. Central Bank of India & Ors.



     10/07/2014
           Shri Pandey, learned counsel appearing for Respondent

No.1/ Bank prays for four weeks' time to file reply.

Prayer allowed.

List, thereafter, for orders.



             (Rajendra Menon)                               (Alok Verma)
                 Judge                                          Judge
nd