Madhya Pradesh High Court
Mohan Lal Mahawar vs Central Bank Of India on 10 July, 2014
W.P.No.1727/2012
1
Mohan Lal Mahawar Vs. Central Bank of India & Ors.
10/07/2014
Shri Pandey, learned counsel appearing for Respondent
No.1/ Bank prays for four weeks' time to file reply.
Prayer allowed.
List, thereafter, for orders.
(Rajendra Menon) (Alok Verma)
Judge Judge
nd