Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 11 in West Bengal Inland Fisheries Rules, 1985 11. Payment of rent. Such claims shall be paid off annually by the competent authority after due verification within a period of six months from the date of receipt of claims.
