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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(2)(j) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012

(j)Process of determination, appointment and procedure of payment of compensation in case of acquisition of land under section 15 ;