Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Bihar - Subsection Section 17(ix) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 (ix)The Director of Health Services, Bihar, if the University has a medical college as one of its colleges ;
