Section 67(2)(ii) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(2)(ii) in Income Tax Rules, 1962

(ii)the aggregate value of Tier-I bonds of any particular bank held by the fund at any point of time, shall not exceed twenty per cent of such bonds issued by that Bank.

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Union of India - Subsection

Section 67(2)(ii) in Income Tax Rules, 1962