Bombay High Court
Parle Agro Private Limited vs State Of Maharashtra Labour And ... on 8 October, 2025
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
922-WP-4485-2025-(C).odt
Digitally signed
SUNNY
by SUNNY
ANKUSHRAO
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ANKUSHRAO THOTE
THOTE Date:
2025.10.13
10:59:39 +0530
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 4485 OF 2025
Parle Agro Private Limited ....Petitioner
Versus
The State of Maharashtra & Ors. ....Respondents
Mr. J.P. Cama, Senior Advocate a/w Mr. Avinash Jalisatgi, Mr.
Mulanshu Vora i/by Mr. T.R. Yadav, Advocate for the Petitioner.
Mr. B.V. Samant, Addl. G.P. a/w Mrs. Nisha Mehra, AGP for the
Respondent/State.
CORAM : RAVINDRA V. GHUGE
&
ASHWIN D. BHOBE, JJ.
DATE : 8th OCTOBER, 2025
P.C. :-
By consent of the parties, list this Petition on 18th December, 2025, along with Writ Petition Nos.2394 of 2025, 2573 of 2025 and Writ Petition (St.) No.26281 of 2025.
(ASHWIN D. BHOBE, J.) (RAVINDRA V. GHUGE, J.)
SUNNY THOTE 1 of 1
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