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Jharkhand High Court

Kumar Gourav vs The State Of Jharkhand on 21 March, 2024

Author: S.N. Pathak

Bench: S.N.Pathak

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.(S). No. 1010 of 2024
                                   ----------

1. Kumar Gourav

2. Rupesh Kumar Singh

3. Ranbijay Kumar Ram

4. Biren Kumar Sah

5. Jai Krishna Gupta

6. Arvind Kumar

7. Mithilesh Kumar Pathak

8. Pradeep Kumar

9. Kunj Bihari Prasad Yadav

10.Shyam Raj Gupta

11.Mahendra Kumar

12.Makbool Ahmad

13.Amrendra Kumar Pandit

14.Lalit Kumar Singh

15.Pravin Kumar Singh

16.Satyendra Kumar Mishra

17.Ravi Kumar Verma

18.Hari Kishor Meena

19.Asha Kumari

20.Harilal Mahto

21.Chandrashekhar Mahto

22.Soma Kandir

23.Naran Singh Topno

24.Kanhaiya Lal Mahto

25.Kapil Dev Mehta ............ Petitioners Versus

1. The State of Jharkhand

2. The Chief Secretary, Govt. of Jharkhand, Ranchi.

3. The Principal Secretary, Department of Personnel, Rajbhasa & Administrative Reforms, Govt. of Jharkhand, Ranchi.

4. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

5. The Director, Primary Education (Directorate of Education), School Education Literacy Department, Govt. of Jharkhand, Ranchi.

6. The Deputy Commissioner, Giridih.

7. The District Superintendent of Education, Giridih.

8. The Deputy Commissioner, Koderma

9. The District Superintendent of Education, Koderma.

10.The Deputy Commissioner, Hazaribagh.

11.The District Superintendent of Education, Hazaribagh.

12.The Deputy Commissioner, Dhanbad.

13.The District Superintendent of Education, Dhanbad.

14.The Deputy Commissioner, Pakur.

15.The District Superintendent of Education, Pakur.

16.The Deputy Commissioner, Godda

17.The District Superintendent of Education, Godda 2

18.The Deputy Commissioner, Dumka

19.The District Superintendent of Education, Dumka

20.The Deputy Commissioner, Deoghar

21.The District Superintendent of Education, Deoghar

22.The Deputy Commissioner, Jamtara

23.The District Superintendent of Education, Jamtara

24.The Deputy Commissioner, Sahebganj

25.The District Superintendent of Education, Sahebganj

26.The Deputy Commissioner, Chatra

27.The District Superintendent of Education, Chatra

28.The Deputy Commissioner, Ramgarh

29.The District Superintendent of Education, Ramgarh

30.The Deputy Commissioner, Bokaro

31.The District Superintendent of Education, Bokaro

32.The Deputy Commissioner, Garhwa

33.The District Superintendent of Education, Garhwa

34.The Deputy Commissioner, Palamu

35.The District Superintendent of Education, Palamu

36.The Deputy Commissioner, Latehar

37.The District Superintendent of Education, Latehar

38.The Deputy Commissioner, Khunti

39.The District Superintendent of Education, Khunti

40.The Deputy Commissioner, Ranchi

41.The District Superintendent of Education, Ranchi

42.The Deputy Commissioner, Gumla

43.The District Superintendent of Education, Gumla

44.The Deputy Commissioner, Lohardaga

45.The District Superintendent of Education, Lohardaga

46.The Deputy Commissioner, Simdega

47.The District Superintendent of Education, Simdega

48.The Deputy Commissioner, Saraikela-Kharsawan

49.The District Superintendent of Education, Saraikela-Kharsawan

50.The Deputy Commissioner, West Singhbhum, Chaibasa

51.The District Superintendent of Education, West Singhbhum, Chaibasa

52.The Deputy Commissioner, East Singhbhum, Jamshedpur

53.The District Superintendent of Education, East Singhbhum, Jamshedpur ............ Respondents With W.P.(S). No. 1045 of 2024 Rajeev Ranjan @ Rajiv Ranjan ............ Petitioner Versus

1. The State of Jharkhand through the Principal Secretary, Human Resources Development Department, Govt. of Jharkhand, Ranchi

2. The Director, Directorate at Primary Education, Human Resources Development Department, Govt. of Jharkhand, Ranchi.

3. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Deoghar.

4. The District Superintendent of Education, Deoghar.

5. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Koderma.

3

6. The District Superintendent of Education, Koderma.

7. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Pakur.

8. The District Superintendent of Education, Pakur ............ Respondents With W.P.(S). No. 1249 of 2024

1. Niwash Bharti

2. Rajendra Paswan

3. Prashant Kumar Ambasta

4. Md. Akramul Haque

5. Shashikant Verma

6. Md. Shabuddin Alam ............. Petitioners Versus

1. State of Jharkhand through the Principal Secretary, Human Resources Development, Govt. of Jharkhand, Ranchi.

2. The Director of Primary Education, Human Resources Development, Govt. of Jharkhand, Ranchi.

3. The Deputy Superintendent of Education, Bokaro.

4. The Deputy Commissioner, Bokaro

5. The Deputy Superintendent of Education, Giridih.

6. The Deputy Commissioner, Giridih

7. The Deputy Superintendent of Education, Dhanbad.

8. The Deputy Commissioner, Dhanbad

9. The Deputy Superintendent of Education, Chatra

10.The Deputy Commissioner, Chatra

11.The Deputy Superintendent of Education, Godda

12.The Deputy Commissioner, Godda

13.The Deputy Superintendent of Education, Sahebganj

14.The Deputy Commissioner, Sahebganj

15.The Deputy Superintendent of Education, Pakur

16.The Deputy Commissioner, Pakur

17.The Deputy Superintendent of Education, Jamtara

18.The Deputy Commissioner, Jamtara

19.The Deputy Superintendent of Education, Deoghar

20.The Deputy Commissioner, Deoghar

21.The Deputy Superintendent of Education, Dumka

22.The Deputy Commissioner, Dumka

23.The Deputy Superintendent of Education, Ramgarh

24.The Deputy Commissioner, Ramgarh

25.The Deputy Superintendent of Education, Khunti

26.The Deputy Commissioner, Khunti

27.The Deputy Superintendent of Education, Ranchi

28.The Deputy Commissioner, Ranchi

29.The Deputy Superintendent of Education, Seraikella-Kharsawan

30.The Deputy Commissioner, Seraikella-Kharsawan

31.The Deputy Superintendent of Education, East Singhbhum

32.The Deputy Commissioner, East Singhbhum

33.The Deputy Superintendent of Education, Hazaribagh 4

34.The Deputy Commissioner, Hazaribagh

35.The Deputy Superintendent of Education, Koderma

36.The Deputy Commissioner, Koderma ............. Respondents With W.P.(S). No. 1204 of 2024

1. Rupesh Kumar Mishra

2. Shiv Chandra Jha

3. Amritanand Jha

4. Manoj Kumar ............. Petitioners Versus

1. The State of Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi

3. The Director, Primary Education, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

4. The Deputy Commissioner, Chatra

5. The Deputy Commissioner, Koderma

6. The Deputy Commissioner, Dhanbad

7. The Deputy Commissioner, Pakur

8. The Deputy Commissioner, Deoghar

9. The Deputy Commissioner, Giridih

10.The Deputy Commissioner, Bokaro

11.The Deputy Commissioner, Godda

12.The Deputy Commissioner, Dumka

13.The Deputy Commissioner, Hazaribagh

14.The Deputy Commissioner, Ramgarh

15.The Deputy Commissioner, Sahebganj

16.The Deputy Commissioner, Jamtara ............. Respondents With W.P.(S). No. 1223 of 2024

1. Kajal Mukherjee

2. Tapan Kumar Bhuiya

3. Bishnu Deo Mandal

4. Rajesh Kumar Sah

5. Duryodhan Rai

6. Sudarshan Ray

7. Rajesh Kumar Sharma ............... Petitioners Versus

1. The State of Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

3. The Director, Primary Education, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

4. The Deputy Commissioner, East Singhbhum

5. The Deputy Commissioner, Saraikela Kharsawan

6. The Deputy Commissioner, Ranchi 5

7. The Deputy Commissioner, Bokaro

8. The Deputy Commissioner, Dhanbad

9. The Deputy Commissioner, Jamtara

10.The Deputy Commissioner, Sahebganj

11.The Deputy Commissioner, Pakur

12.The Deputy Commissioner, Dumka

13.The Deputy Commissioner, Godda

14.The Deputy Commissioner, Deoghar

15.The Deputy Commissioner, Palamu

16.The Deputy Commissioner, Garhwa

17.The Deputy Commissioner, Latehar

18.The Deputy Commissioner, Chatra

19.The Deputy Commissioner, Koderma

20.The Deputy Commissioner, Giridih

21.The Deputy Commissioner, Ramgarh

22.The Deputy Commissioner, Hazaribagh ............ Respondents With W.P.(S). No. 1271 of 2024

1. Sanjay Kumar

2. Sikandar Prasad Yadav ............ Petitioners Versus

1. The State of Jharkhand through Chief Secretary, Ranchi.

2. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

3. The Director, Primary Education, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

4. The Deputy Commissioner, Giridih

5. The Deputy Commissioner, Koderma

6. The District Superintendent of Education, Giridih.

7. The District Superintendent of Education, Koderma.

                                             ...........            Respondents
                                   With
                         W.P.(S). No. 1277 of 2024
1. Azad Ansari
2. Shyamal Krishna Dey
3. Ganak Lal Mahto
4. Parmeshwar Das
5. Md. Haidar Ali Ansari
6. Ashok Kumar Gupta
7. Binay Kumar Yadav
8. Rajendra Yadav
9. Md. Mahtab Alam
10.Alok Kumar Dubey
11.Shridhar Chandra Majhi
12.Hiralal Sahis Digar
13.Gautam Gorain
14.Namita Kumari
15.Prem Chand Mahto
                                  6


16.Amar Kumar
17.Shiv Nath Tiwari
18.Sujata Jha
19.Dileep Kumar Raw
20.Baldeo Prasad Yadav
21.Parimal Yadav
22.Kumari Sunaina
                                                ............. Petitioners
                               Versus
1. The State of Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi

3. The Director, Primary Education, School Education and Literacy Department, Govt. of Jharkhand, Ranchi

4. The Deputy Commissioner, Bokaro

5. The Deputy Commissioner, Chatra

6. The Deputy Commissioner, Deoghar

7. The Deputy Commissioner, Dhanbad

8. The Deputy Commissioner, Dumka

9. The Deputy Commissioner, East Singhbhum

10.The Deputy Commissioner, Garhwa

11.The Deputy Commissioner, Giridih

12.The Deputy Commissioner, Godda

13.The Deputy Commissioner, Gumla

14.The Deputy Commissioner, Hazaribagh

15.The Deputy Commissioner, Jamtara

16.The Deputy Commissioner, Khunti

17.The Deputy Commissioner, Koderma

18.The Deputy Commissioner, Latehar

19.The Deputy Commissioner, Lohardaga

20.The Deputy Commissioner, Pakur

21.The Deputy Commissioner, Palamu

22.The Deputy Commissioner, Ramgarh

23.The Deputy Commissioner, Ranchi

24.The Deputy Commissioner, Sahibganj

25.The Deputy Commissioner, Saraikela-Kharsawan

26.The Deputy Commissioner, Simdega

27.The Deputy Commissioner, West Singhbhum ............ Respondents With W.P.(S). No. 1298 of 2024

1. Rajnandan Mahto

2. Salani Bhengra

3. Amrita Suman Marki

4. Ramdeo Ram Gope

5. Shailesh Kumar

6. Deepak Kumar Chandra

7. Diwakant Pathak

8. Manoj Thakur

9. Shashi Suman 7

10.Md. Aftab Alam

11.Bhekhraj Kumar

12.Prabhu Nath Ram

13.Gyan Mohan Ranjan

14.Manoj Kumar Yadav

15.Rajesh Kumar Jha ........... Petitioners Versus

1. The State of Jharkhand

2. The Chief Secretary, Govt. of Jharkhand, Ranchi.

3. The Principal Secretary, Department of Personnel, Raj Bhasa and Administrative Reforms, Govt. of Jharkhand, Ranchi.

4. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

5. The Director, Primary Education (Directorate of Education), School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

6. The Deputy Commissioner, Giridih

7. The District Superintendent of Education, Giridih.

8. The Deputy Commissioner, Koderma

9. The District Superintendent of Education, Koderma

10.The Deputy Commissioner, Hazaribagh

11.The District Superintendent of Education, Hazaribagh

12.The Deputy Commissioner, Dhanbad

13.The District Superintendent of Education, Dhanbad

14.The Deputy Commissioner, Pakur

15.The District Superintendent of Education, Pakur

16.The Deputy Commissioner, Godda

17.The District Superintendent of Education, Godda

18.The Deputy Commissioner, Dumka

19.The District Superintendent of Education, Dumka

20.The Deputy Commissioner, Deoghar

21.The District Superintendent of Education, Deoghar

22.The Deputy Commissioner, Jamtara

23.The District Superintendent of Education, Jamtara

24.The Deputy Commissioner, Sahebganj

25.The District Superintendent of Education, Sahebganj

26.The Deputy Commissioner, Chatra

27.The District Superintendent of Education, Chatra

28.The Deputy Commissioner, Ramgarh

29.The District Superintendent of Education, Ramgarh

30.The Deputy Commissioner, Bokaro

31.The District Superintendent of Education, Bokaro

32.The Deputy Commissioner, Garhwa

33.The District Superintendent of Education, Garhwa

34.The Deputy Commissioner, Palamu

35.The District Superintendent of Education, Palamu

36.The Deputy Commissioner, Latehar

37.The District Superintendent of Education, Latehar

38.The Deputy Commissioner, Khunti

39.The District Superintendent of Education, Khunti 8

40.The Deputy Commissioner, Ranchi

41.The District Superintendent of Education, Ranchi

42.The Deputy Commissioner, Gumla

43.The District Superintendent of Education, Gumla

44.The Deputy Commissioner, Lohardaga

45.The District Superintendent of Education, Lohardaga

46.The Deputy Commissioner, Simdega

47.The District Superintendent of Education, Simdega

48.The Deputy Commissioner, Saraikela-Kharsawan

49.The District Superintendent of Education, Saraikela-Kharsawan

50.The Deputy Commissioner, West Singhbhum

51.The District Superintendent of Education, West Singhbhum

52.The Deputy Commissioner, East Singhbhum

53.The District Superintendent of Education, East Singhbhum ............. Respondents With W.P.(S). No. 1301 of 2024

1. Horil Prasad

2. Ramdeo Prasad Kushwaha

3. Harendra Prasad

4. Md. Asgar Ansari

5. Rafique Alam

6. Ranvijay Kumar ............. Petitioners Versus

1. The State of Jharkhand through Principal Secretary, Human Resources Development, Govt. of Jharkhand, Ranchi.

2. The Director, Primary Education, Human Resources Development, Govt. of Jharkhand, Ranchi.

3. Deputy Superintendent of Education, Bokaro

4. Deputy Commissioner, Bokaro

5. Deputy Superintendent of Education, Giridih

6. Deputy Commissioner, Giridih

7. Deputy Superintendent of Education, Dhanbad

8. Deputy Commissioner, Dhanbad

9. Deputy Superintendent of Education, Chatra

10.Deputy Commissioner, Chatra

11.Deputy Superintendent of Education, Godda

12.Deputy Commissioner, Godda

13.Deputy Superintendent of Education, Sahebganj

14.Deputy Commissioner, Sahebganj

15.Deputy Superintendent of Education, Pakur

16.Deputy Commissioner, Pakur

17.Deputy Superintendent of Education, Jamtara

18.Deputy Commissioner, Jamtara

19.Deputy Superintendent of Education, Deoghar

20.Deputy Commissioner, Deoghar

21.Deputy Superintendent of Education, Dumka

22.Deputy Commissioner, Dumka

23.Deputy Superintendent of Education, Ramgarh 9

24.Deputy Commissioner, Ramgarh

25.Deputy Superintendent of Education, Hazaribag

26.Deputy Commissioner, Hazaribag

27.Deputy Superintendent of Education, Koderma

28.Deputy Commissioner, Koderma .......... Respondents With W.P.(S). No. 1429 of 2024 Md. Ibrahim Ansari ............ Petitioner Versus

1. The State of Jharkhand

2. The Chief Secretary, Govt. of Jharkhand, Ranchi.

3. The Principal Secretary, Department of Personnel, Raj Bhasa & Administrative Reforms, Govt. of Jharkhand, Ranchi.

4. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

5. The Director, Primary Education (Directorate of Education), School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

6. The Deputy Commissioner, Chatra

7. The District Superintendent of Education, Chatra

8. The Deputy Commissioner, Giridih

9. The District Superintendent of Education, Giridih

10.The Deputy Commissioner, Hazaribagh

11.The District Superintendent of Education, Hazaribagh

12.The Deputy Commissioner, Koderma

13.The District Superintendent of Education, Koderma

14.The Deputy Commissioner, Dhanbad

15.The District Superintendent of Education, Dhanbad

16.The Deputy Commissioner, Pakur

17.The District Superintendent of Education, Pakur ............ Respondents With W.P.(S). No. 1525 of 2024

1. Ramdeo Saw

2. Rakesh Kumar Singh

3. Tej Narayan Mandal

4. Sandip Kumar Mandal

5. Ramdeo Pandit

6. Manoj Kumar Saha

7. Anil Kumar Pandit

8. Ashish Kumar Mahato

9. Shailesh Kumar Mahto

10.Randhir Kumar

11.Arjun Kumar Yadav

12.Surendra Kumar Yadav

13.Hriday Kumar Yadav

14.Parmeshwar Mahto ............ Petitioners Versus

1. The State of Jharkhand 10

2. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

3. The Director, Primary Education, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

4. The Deputy Commissioner, Bokaro

5. The Deputy Commissioner, Chatra

6. The Deputy Commissioner, Deoghar

7. The Deputy Commissioner, Dhanbad

8. The Deputy Commissioner, Dumka

9. The Deputy Commissioner, East Singhbhum

10.The Deputy Commissioner, Garhwa

11.The Deputy Commissioner, Giridih

12.The Deputy Commissioner, Godda

13.The Deputy Commissioner, Gumla

14.The Deputy Commissioner, Hazaribagh

15.The Deputy Commissioner, Jamtara

16.The Deputy Commissioner, Khunti

17.The Deputy Commissioner, Koderma

18.The Deputy Commissioner, Latehar

19.The Deputy Commissioner, Lohardaga

20.The Deputy Commissioner, Pakur

21.The Deputy Commissioner, Palamu

22.The Deputy Commissioner, Ramgarh

23.The Deputy Commissioner, Ranchi

24.The Deputy Commissioner, Sahibganj

25.The Deputy Commissioner, Saraikela-Kharsawan

26.The Deputy Commissioner, Simdega

27.The Deputy Commissioner, West Singhbhum ............. Respondents With W.P.(S). No. 1527 of 2024

1. Yogendra Vishwakarma

2. Vijay Kumar Yadav

3. Govind Prasad Verma

4. Subhash Kumar Sant

5. Sunil Kumar Sant

6. Gautam Kumar Singh

7. Sakil Ahmad ............. Petitioners Versus

1. The State of Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

3. The Director (Primary Education), School Education and Literacy Department, Govt. of Jharkhand, Ranchi

4. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Dhanbad.

5. The District Superintendent of Education, Dhanbad

6. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Dumka.

11

7. The District Superintendent of Education, Dumka

8. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Jamtara.

9. The District Superintendent of Education, Jamtara

10.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Sahebganj.

11.The District Superintendent of Education, Sahebganj

12.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Pakur.

13.The District Superintendent of Education, Pakur

14.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Godda.

15.The District Superintendent of Education, Godda

16.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Hazaribagh.

17.The District Superintendent of Education, Hazaribagh

18.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Koderma.

19.The District Superintendent of Education, Koderma

20.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Chatra.

21.The District Superintendent of Education, Chatra

22.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Bokaro.

23.The District Superintendent of Education, Bokaro

24.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Giridih.

25.The District Superintendent of Education, Giridih

26.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Deoghar.

27.The District Superintendent of Education, Deoghar

28.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Ramgarh.

29.The District Superintendent of Education, Ramgarh ........... Respondents With W.P.(S). No. 936 of 2024 Shamshad Ansari ............ Petitioner Versus

1. The State of Jharkhand

2. The Secretary, Department of Personnel, Rajbhasha and Administrative Reforms, Govt. of Jharkhand, Ranchi.

3. The Secretary, Department of School Education and Literacy, Govt. of Jharkhand, Ranchi.

4. The Director, Primary Education (Directorate of Education), Department of Personnel, Rajbhasha and Adminstrative Reforms, Govt. of Jharkhand, Ranchi.

5. The Director, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

6. The Deputy Commissioner, Khunti 12

7. The District Superintendent of Education, Khunti ............ Respondents With W.P.(S). No. 940 of 2024 Arbind Kumar Sahu ............. Petitioner Versus

1. The State of Jharkhand

2. The Chief Secretary, Govt. of Jharkhand, Ranchi.

3. The Principal Secretary, Department of Personnel, Raj Bhasa & Administrative Reforms, Govt. of Jharkhand, Ranchi.

4. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

5. The Director, Primary Education (Directorate of Education), School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

6. The Deputy Commissioner, Giridih

7. The District Superintendent of Education, Giridih.

8. The Deputy Commissioner, Dhanbad

9. The District Superintendent of Education, Dhanbad

10.The Deputy Commissioner, Khunti

11.The District Superintendent of Education, Khunti

12.The Deputy Commissioner, Godda

13.The District Superintendent of Education, Godda

14.The Deputy Commissioner, Ramgarh

15.The District Superintendent of Education, Ramgarh

16.The Deputy Commissioner, Bokaro

17.The District Superintendent of Education, Bokaro

18.The Deputy Commissioner, Garhwa

19.The District Superintendent of Education, Garhwa

20.The Deputy Commissioner, Saraikela-Kharsawan

21.The District Superintendent of Education, Saraikela-Kharsawan

22.The Deputy Commissioner, Ranchi

23.The District Superintendent of Education, Ranchi ......... Respondents with W.P.(S) No. 1105 of 2024

1. Pushpa Kumari

2. Narayan Prajapati .... Petitioners Versus

1. The State of Jharkhand.

2. The Chief Secretary, Govt. of Jharkhand, Ranchi.

3. The Principal Secretary, Department of Personnel, Rajbhasha and Administrative Reforms, Govt. of Jharkhand, Ranchi.

4. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

5. The Director, Primary Education (Directorate of Education), School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

6. The Director, Jharkhand Education Project Council, Ranchi.

7. The Deputy Commissioner, Giridih.

8. The District Superintendent of Education, Giridih.

9. The Deputy Commissioner, Koderma.

13

10. The District Superintendent of Education, Koderma.

11. The Deputy Commissioner, Hazaribagh.

12. The District Superintendent of Education, Hazaribagh.

13. The Deputy Commissioner, Dhanbad.

14. The District Superintendent of Education, Dhanbad.

15. The Deputy Commissioner, Pakur.

16. The District Superintendent of Education, Pakur.

17. The Deputy Commissioner, Godda.

18. The District Superintendent of Education, Godda.

19. The Deputy Commissioner, Dumka.

20. The District Superintendent of Education, Dumka.

21. The Deputy Commissioner, Deoghar.

22. The District Superintendent of Education, Deoghar.

23. The Deputy Commissioner, Jamatara.

24. The District Superintendent of Education, Jamtara.

25. The Deputy Commissioner, Sahebganj.

26. The District Superintendent of Education, Sahebganj.

27. The Deputy Commissioner, Chatra.

28. The District Superintendent of Education, Chatra.

29. The Deputy Commissioner, Ramgarh.

30. The District Superintendent of Education, Ramgarh.

31. The Deputy Commissioner, Bokaro.

32. The District Superintendent of Education, Bokaro.

                                                   .... Respondents
                                with
                    W.P.(S) No. 1143 of 2024
 Vijay Sahu                                        .... Petitioner
                                Versus
    1. The State of Jharkhand.

2. The Chief Secretary, Govt. of Jharkhand, Ranchi.

3. The Principal Secretary, Department of Personnel, Rajbhasha and Administrative Reforms, Govt. of Jharkhand, Ranchi.

4. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

5. The Director, Primary Education (Directorate of Education), School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

6. The Director, Jharkhand Education Project Council, Ranchi.

7. The Deputy Commissioner, Bokaro.

8. The District Superintendent of Education, Bokaro.

9. The Deputy Commissioner, Dhanbad.

10. The District Superintendent of Education, Dhanbad.

11. The Deputy Commissioner, Ramgarh.

12. The District Superintendent of Education, Ramgarh.

13. The Deputy Commissioner, Hazaribagh.

14. The District Superintendent of Education, Hazaribagh.

.... Respondents 14 With W.P.(S) No. 1144 of 2024

1. Rajesh Prasad

2. Krishna Kumar Mandal

3. Md. Rizwan Ansari

4. Mukesh Kumar Mandal

5. Pushpanjali Kumari

6. Shivanand Dubey

7. Som Shekhar Sharma

8. Brijnandan Ram

9. Susanta Chakraborty

10. Shuchita Soreng .... Petitioners Versus

1. The State of Jharkhand through the Principal Secretary, School Education and Literacy Department, Ranchi.

2. The Director, Primary Education (Directorate of Education), School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

3. The Deputy Commissioner-cum-Chairman, District Education Established Committee, Ranchi.

4. The District Superintendent of Education, Ranchi .

5. The Deputy Commissioner-cum-Chairman, District Education Established Committee, Hazaribagh.

6. The District Superintendent of Education, Hazaribagh.

7. The Deputy Commissioner-cum-Chairman, District Education Established Committee, Koderma.

8. The District Superintendent of Education, Koderma.

9. The Deputy Commissioner--cum-Chairman, District Education Established Committee, East Singhbhum.

10. The District Superintendent of Education, East Singhbhum.

11. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Dhanbad

12. The District Superintendent of Education, Dhanbad.

13. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Chatra.

14. The District Superintendent of Education, Chatra.

15. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Sahebganj.

16. The District Superintendent of Education, Sahebganj.

17. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Giridih.

18. The District Superintendent of Education, Giridih.

19. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Pakur.

20. The District Superintendent of Education, Pakur.

21. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Godda.

22. The District Superintendent of Education, Godda.

15

23. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Jamtara.

24. The District Superintendent of Education, Jamtara.

25. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Bokaro.

26. The District Superintendent of Education, Bokaro.

27. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Dumka.

28. The District Superintendent of Education, Dumka.

29. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Seraikela.

30. The District Superintendent of Education, Seraikela.

31. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Deoghar.

32. The District Superintendent of Education, Deoghar.

33. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Ramgarh.

34. The District Superintendent of Education, Ramgarh.

35. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Lohardaga.

36. The District Superintendent of Education, Lohardaga.

37. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Gumla.

38. The District Superintendent of Education, Gumla.

39. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Simdega.

40. The District Superintendent of Education, Simdega.

41. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Latehar.

42. The District Superintendent of Education, Latehar.

43. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Palamau.

44. The District Superintendent of Education, Palamau.

45. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Garhwa.

46. The District Superintendent of Education, Garhwa.

47. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Khunti.

48. The District Superintendent of Education, Khunti.

............ Respondents with W.P.(S) No. 1202 of 2024

1. Ashok Kumar Yadav

2. Amruddin Miyan

3. Md. Shahabuddin Taj

4. Sanjiv Prasad Yadav

5. Munna lal Gupta 16

6. Ganesh Ishwar

7. Ashok Kumar

8. Kamruddin Miyan

9. Md. Shahjada

10. Kalpana Kumari .... Petitioners Versus

1. The State of Jharkhand.

2. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

3. The Director, Primary Education, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

4. The Deputy Commissioner, Chatra.

5. The Deputy Commissioner, Koderma.

6. The Deputy Commissioner, Dhanbad.

7. The Deputy Commissioner, Pakur.

8. The Deputy Commissioner, Deoghar.

9. The Deputy Commissioner, Giridih.

10. The Deputy Commissioner, Bokaro.

11. The Deputy Commissioner, Godda.

12. The Deputy Commissioner, Dumka.

13. The Deputy Commissioner, Hazaribagh.

14. The Deputy Commissioner, Ramgarh.

15. The Deputy Commissioner, Sahebganj.

16. The Deputy Commissioner, Jamtara. .... Respondents with W.P.(S) No. 1219 of 2024

1. Yogishwar Prasad Saha

2. Bhagyabati Saha

3. Prakash Kumar .... Petitioners Versus

1. The State of Jharkhand through the Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

2. The Director, Primary Education (Directorate of Education), School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

3. The Deputy Commissioner-cum-Chairman, District Education Established Committee, Hazaribagh.

4. The District Superintendent of Education, Hazaribagh.

5. The Deputy Commissioner-cum-Chairman, District Education Established Committee, Koderma.

6. The District Superintendent of Education, Koderma.

7. The Deputy Commissioner--cum-Chairman, District Education Established Committee, Dhanbad.

8. The District Superintendent of Education, Dhanbad.

9. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Chatra.

10. The District Superintendent of Education, Chatra.

17

11. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Sahebganj.

12. The District Superintendent of Education, Sahebganj.

13. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Giridih.

14. The District Superintendent of Education, Giridih.

15. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Pakur.

16. The District Superintendent of Education, Pakur.

17. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Godda.

18. The District Superintendent of Education, Godda.

19. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Jamtara.

20. The District Superintendent of Education, Jamtara.

21. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Bokaro.

22. The District Superintendent of Education, Bokaro.

23. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Dumka.

24. The District Superintendent of Education, Dumka.

25. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Deoghar.

26. The District Superintendent of Education, Deoghar.

27. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Ramgarh.

28. The District Superintendent of Education, Ramgarh.

with W.P.(S) No. 1230 of 2024

1. Pramod Kumar Gupta

2. Vikas Yadav

3. Sunil Kumar Gupta .... Petitioners Versus

1. The State of Jharkhand through the Chief Secretary, Ranchi.

2. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

3. The Director, Primary Education, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

4. The Deputy Commissioner, Godda.

5. The District Superintendent of Education, Godda. .... Respondents With W.P.(S). No. 1272 of 2024

1. Dinesh Kumar Dangi

2. Shashi Ranjan Bharti

3. Amit Kumar Mukherjee

4. Mahendra Mahto

5. Rajdeo Mahto 18

6. Avinash Kumar Rajwar

7. Dhirendra Kumar Singh ........... Petitioners Versus

1. The State of Jharkhand through the Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

2. The Director, Primary Education (Directorate of Education), School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

3. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Chatra

4. The District Superintendent of Education, Chatra

5. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Hazaribagh

6. The District Superintendent of Education, Hazaribagh

7. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Koderma

8. The District Superintendent of Education, Koderma

9. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Dhanbad

10.The District Superintendent of Education, Dhanbad

11.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Sahebganj

12.The District Superintendent of Education, Sahebganj

13.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Giridih

14.The District Superintendent of Education, Giridih

15.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Pakur

16.The District Superintendent of Education, Pakur

17.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Godda

18.The District Superintendent of Education, Godda

19.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Jamtara

20.The District Superintendent of Education, Jamtara

21.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Dumka

22.The District Superintendent of Education, Dumka

23.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Deoghar

24.The District Superintendent of Education, Deoghar

25.The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Ramgarh

26.The District Superintendent of Education, Ramgarh .......... Respondents 19 with W.P.(S) No. 1275 of 2024

1. Gajendra Prasad Yadav

2. Santosh Prasad Keshri

3. Pokhlal Mahto .... Petitioners Versus

1. The State of Jharkhand through the Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

2. The Director, Primary Education, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

3. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Chatra.

4. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Deoghar.

5. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Godda.

6. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Hazaribag.

7. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Pakur.

8. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Sahebganj.

9. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Bokaro.

10. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Dhanbad.

11. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Koderma.

12. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Dumka.

13. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Ramgarh.

14. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Giridih.

15. The Deputy Commissioner-cum-Chairman, District Education Establishment Committee, Jamtara.

16. The District Superintendent of Education, Deoghar.

17. The District Superintendent of Education, Godda.

18. The District Superintendent of Education, Hazaribag.

19. The District Superintendent of Education, Pakur.

20. The District Superintendent of Education, Sahebganj.

21. The District Superintendent of Education, Bokaro.

22. The District Superintendent of Education, Dhanbad.

23. The District Superintendent of Education, Koderma.

24. The District Superintendent of Education, Dumka 20

25. The District Superintendent of Education, Ramgarh.

26. The District Superintendent of Education, Giridh.

27. The District Superintendent of Education, Jamtara.

28. The District Superintendent of Education, Chatra.

                                                  ......        Respondents
                                      with
                         W.P.(S) No. 1283 of 2024
1.    Alok Kumar Roy
2.    Churaman Mahto
3.    Dhananjay Kumar Mahto
4.    Rupchand Mahto
5.    Priya Pallaw
6.    Vijay Kumar
7.    Puran Kant Kumar
8.    Mamta Kumari
9.    Pradip Kumar Mahto                          .... Petitioners
                               Versus

1. The State of Jharkhand through the Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

2. The Director, Primary Education (Directorate of Education), School Education and Literacy Department, Govt. of Jharkhand, Ranchi.

3. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Chatra.

4. The District Superintendent of Education, Chatra.

5. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Hazaribagh.

6. The District Superintendent of Education, Hazaribagh.

7. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Koderma.

8. The District Superintendent of Education, Koderma

9. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Dhanbad.

10. The District Superintendent of Education, Dhanbad.

11. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Sahebganj.

12. The District Superintendent of Education, Sahebganj.

13. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Giridih.

14. The District Superintendent of Education, Giridih.

15. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Pakur.

16. The District Superintendent of Education, Pakur.

17. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Godda.

18. The District Superintendent of Education, Godda.

19. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Jamtara.

21

20. The District Superintendent of Education, Jamtara.

21. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Dumka.

22. The District Superintendent of Education, Dumka.

23. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Deoghar.

24. The District Superintendent of Education, Deoghar.

25. The Deputy Commissioner -cum-Chairman, District Education Established Committee, Ramgarh.

26. The District Superintendent of Education, Ramgarh.

CORAM: HON'BLE DR. JUSTICE S.N.PATHAK For the Petitioners : M/s. Mukesh Kr. Sinha, Arvind Kumar, Monalisa Singh, R.P. Ram, Sarita Gupta, Abhijeet Kumar, Chanchal Jain, Ankit Apurva, Shubham Mishra, Kumar Pawan, Vivek Singh, Mukesh Kumar Singh, Tapan Kumar Mishra, Lalit Kumar Singh, Ranjit Kumar, Abhijeet Kr. Singh, Advocates For the Resp. : Mr. Jai Prakash, AAG-IA Mrs. D.P. Mishra, AAG-I Mr. Achyut Keshav, AAG-V Mr. Suresh Kumar, SC(L&C)-II Mr. Amit Kumar, SC(M)-II Mr. K.K. Singh, SC-V Mr. Ratnesh Kumar, SC(L&C)-I Mr. Prabhat Kumar, SC-II Mr. Rahul Saboo, GP-II Mr. Aman Shekhar, AC to GA-I Mr. S.K. Singh, AC to SC-III Mr. Krishna Prajapati, AC to SC-V Mr. Ranjan Kumar, AC to Sr.SC-I Mr. Lav Kr. Tiwary, AC to AAG-V Mr. Suraj Prakash, AC to SC-VII

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04/ 21.03.2024 The defects pointed-out by the Office are hereby ignored.

2. Since, the issues involved in all these writ petitions are similar and identical and as such they have been tagged together and are being disposed of by this common order.

3. The petitioners have approached this Court with a prayer for a direction upon the respondents to allow them to participate in the counselling process in the respective districts for which they have applied for consideration of their candidatures under Para/ Non-Para categories for remaining vacancies of Intermediate Trained Teachers for Classes 1 to 22 5 / 6 to 8 and if the petitioners are found eligible, they may be suitably appointed as they have already applied against the vacancies in different districts in the year 2015 and the candidates having lesser marks than the petitioners have been called and allowed to participate in the counselling.

4. Learned counsel appearing for the petitioners submits that the similar issue fell for consideration before this Court in W.P.(S). No. 2378 of 2019 (Paras Nath Mandal Vs. the State of Jharkhand & Ors.) and other analogous cases and this Court after hearing the parties vide its judgment delivered on 16.02.2022, allowed the said writ petitions with the following directions:

"18. .................. I hereby direct the respondents to initiate process of counseling for the present petitioners by way of last opportunity, since they have obtained more marks than the last selected candidates in the merit list. The petitioners shall approach the Deputy Commissioners of the concerned Districts, as early as possible, preferably, within a period of eight weeks from the date of receipt of a copy of this order and thereafter, the Deputy Commissioner shall initiate the process of counseling after giving proper notice to the petitioners by way of Press Communique, advertising the notice in the local newspaper having the wide circulation in the concerned Districts and also by putting the notice on the Notice Board of the Office of concerned District Superintendent of Education and thereafter, the entire process of counseling be completed within a period of further four weeks subject to fulfilling the eligibility criteria and also if the present petitioners have secured more marks than the last selected candidates."

5. Thereafter, the respondent-State challenged the said order before the Division Bench of this Hon'ble Court in LPA No. 203 of 2022 and the Division Bench of this Hon'ble Court dismissed the LPA preferred by the respondent-State.

The relevant para of the said judgment reads as under:

"57. This Court, on entirety of facts and circumstances, is of the view that the order passed by learned Single Judge needs no interference by this Court and the direction so passed by learned Single Judge needs no interference by this Court and is required to be complied with at an earliest as the vacancies is of the year 2015 and it must be put to logical end without snatching right of candidates, if they are otherwise eligible. Therefore, the appellants-State are 23 hereby directed to:
I. Initiate the process of counseling forthwith for the present petitioners by way of last opportunity as it is alleged they have obtained more marks than the last selected candidates in the merit list in the respective districts. II. The petitioners shall approach the Deputy Commissioners of the concerned Districts, as early as possible, preferably, within a period of four weeks from the date of receipt of a copy of this order.
III. However, in the meantime, the Deputy Commissioner of the concerned district shall give proper notice to the petitioners by way of Press Communique, advertising the notice in the local newspaper having the wide circulation in the concerned Districts and also by putting the notice on the Notice Board of the Office of concerned District Superintendent of Education.
IV. This Court hopes and trusts that the entire process of counseling will be completed within a period of further eight weeks subject to fulfilling the eligibility criteria and also if the present petitioners have secured more marks than the last selected candidates.
V. It is made clear that the entire process of selection shall be made strictly in accordance with relevant rules/regulations and judicial pronouncements, as mentioned above, within a period of four months from the date of receipt/production of copy of this order.
VI. Let it be made clear that no further counselling shall be held for any reasons whatsoever as the advertisement for appointment of these teachers are of 2015 and the aforesaid directions have been issued in peculiar facts and circumstances of the case, which shall be not taken as precedent."

6. Learned counsel for the petitioners further submits that since similar issue has already been decided by this Court, present petitioners are also entitled for the similar benefits, what has been extended to the petitioners of W.P.(S). No. 2378 of 2019 (Paras Nath Mandal Vs. the State of Jharkhand & Ors.) and other analogous cases.

7. Learned counsel for the respondent-State has no objection to the same.

8. In view of the fair submissions made by the learned Counsel for the parties, this writ petition is being disposed of in terms of the order dated 16.02.2022, passed by this Court in case of in W.P.(S). No. 2378 of 2019 (Paras Nath Mandal Vs. the State of Jharkhand & Ors.) and other analogous cases as well as LPA No. 203 of 2022 and if the cases of the present petitioners are found to be same and similar to the cases of the 24 petitioners in W.P.(S). No. 2378 of 2019 (Paras Nath Mandal Vs. the State of Jharkhand & Ors.) and other analogous cases, the present petitioners are also entitled for the same benefits.

9. Accordingly, I hereby direct the respondents-authorities to verify the factual aspects/issues involved in the present writ petition vis. a vis. factual aspects/issues involved in W.P.(S). No. 2378 of 2019 (Paras Nath Mandal Vs. the State of Jharkhand & Ors.) and other analogous cases, and if the facts/issues involved in the present writ petition is found to be similar to the aforementioned writ petition, the same benefits may be extended to the present petitioners also in accordance with law, within a period of eight weeks from the date of receipt/ production of a copy of this order.

10. Since it has been brought to the notice of the Court that the respondents have fixed the date of counseling on 25th April, 2024, the respondents are directed to conclude the counseling by that date and no further application shall be entertained after the said date in view order passed by this Court in W.P.(S). No. 2378 of 2019 (Paras Nath Mandal Vs. the State of Jharkhand & Ors.) and other analogous cases.

11. Let it be made clear that this Court has not entered into the merits of the case.

12. With these observations and directions, this writ petition stands disposed of.

(Dr. S.N. Pathak, J.) R.Kr./Kunal