Karnataka High Court
M/S Shree Arecanuts vs The Campco Ltd on 5 January, 2024
Author: M.Nagaprasanna
Bench: M.Nagaprasanna
-1-
NC: 2024:KHC:527
WP No. 19420 of 2021
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 5TH DAY OF JANUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE M.NAGAPRASANNA
WRIT PETITION NO. 19420 OF 2021 (GM-RES)
BETWEEN:
M/S. SHREE ARECANUTS
HAVING ITS OFFICE AT: L-10
APMC YARD, SHIVAMOGGA
REP. BY ITS AUTHORIZED PARTNER
SRI. A.SHIVARAMA BHATTA
S/O LATE A.PARAMESHWARA BHATTA
AGED ABOUT 70 YEARS
R/O KHB COLONY, GOPALA
SHIVAMOGGA CITY - 577 201.
...PETITIONER
(BY SRI. SHRAVAN MADHAV K. P., ADVOCATE)
AND:
1. THE CAMPCO LTD.,
HEAD OFFICE AT VARANASI TOWERS
Digitally signed by MISSION STREET, MANGALURU
PADMAVATHI B K
REPRESENTED BY ITS
Location: HIGH
COURT OF AUTHORIZED MANAGER (MARKETING)
KARNATAKA SHIVAMOGGA REGION
SANTOSH P., S/O P.PRABHAKARA BHAT
AGED ABOUT 47 YEARS
R/O C/O SRI. GOWRI GOPALA GOWDA EXTN.,
'A' BLOCK, NEAR KRISHNA MATA
SHIVAMOGGA CITY - 577 201.
2. M/S. SRIVATSA DEEPAM TRADERS
NO.15/7, SHOP NO. 9
KUMARAN SCHOOL ROAD
MALLASANDRA, BENGALURU - 560 062.
REPRESENTED BY MANAGING DIRECTOR
-2-
NC: 2024:KHC:527
WP No. 19420 of 2021
3. M/S. SRIHARI TRADERS
SHOP NO.5 RAMEGOWDA SHOPPING COMPLEX
KARISHMA HILLA, SUBRAMANYAPURA POST
BENGALURU - 560 006.
REPRESENTED BY ITS MANAGING DIRECTOR
MRS. GARGI SRIRAMA
AGED ABOUT 44 YEARS
W/O SRIRAMA
4. MR. SRIRAMA
AGED ABOUT 50 YEARS
S/O LATE H.L.GUNDAIYNGAR
RESIDING AT SHOP NO.5
RAMEGOWDA SHOPPING COMPLEX
KARISHMA HILLS, SUBRAMANYAPURA POST
BENGALURU - 560 006.
5. MRS. GARGI SRIRAMA
AGED ABOUT 44 YEARS
W/O SRIRAMA
RESIDING AT SHOP NO.5
RAMEGOWDA SHOPPING COMPLEX
KARISHMA HILLS, SUBRAMANYAPURA POST
BENGALURU - 560 006.
6. CENTRAL REGISTRAR
MULTI STATE COOPERATIVE SOCIETIES
GOVERNMENT OF INDIA
HEAD OFFICE AT ROOM NO.297D
DEPARTMENT OF AGRICULTURE
COOPERATION AND FARMERS WELFARE
MINISTRY OF AGRICULTURE AND
FARMERS WELFARE, KRISHI BHAWAN
NEW DELHI - 110 001.
7. THE REGISTRAR
OFFICE OF THE REGISTRAR OF
COOPERATIVE SOCIETIES
GOVT. OF KARNATAKA
HEAD OFFICE AT NO.1, ALIASKAR ROAD
BENGALURU - 52
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NC: 2024:KHC:527
WP No. 19420 of 2021
8. THE UNION OF INDIA
REPRESENTED BY ITS CHIEF SECRETARY
MINISTRY OF AGRICULTURE AND FARMERS WELFARE
DEPT. OF AGRICULTURE CO-OPERATION AND
FARMERS WELFARE KRISHI BHAVAN
NEW DELHI - 110 001.
...RESPONDENTS
(BY SRI. GIREESHA KODGI, ADVOCATE FOR R8)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO SET
ASIDE THE ENTIRE PROCEEDINGS IN ARBITRATION DISPUTE
NO.1/2019 BEFORE SRI.BHUVANESHWARA IDLA,B.COM
LLB,ADVOCATE,MANGALURU,THE ARBITRATOR APPOINTED
UNDER MULTI-STATE COOPERATIVE SOCIETIES ACT 2002 FOR
BEING AS ILLEGAL AND NON EST IN THE EYES OF LAW.
THIS WRIT PETITION, COMING ON FOR ORDERS
HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel appearing for the petitioner files a memo seeking to withdraw the petition.
In terms of memo, the petition is disposed as withdrawn.
Sd/-
JUDGE KG List No.: 3 Sl No.: 24