Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] State of Punjab - Section Section 41 in The Punjab Municipal Act, 1999 41. Term of office of President. (1)The term of office of the President shall be coterminus with the duration of the Municipal Council.(2)The President shall, vacate his office, if he ceases to be a member.
