Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 28 in Mother Teresa Women's University Act, 1984

28. Constitution and functions of Faculties:-

(1)The University shall include such Faculties as may be prescribed by the statutes.
(2)The constitution and functions of the Faculties shall, in all other respects, be such as may be prescribed.
(3)Each Faculty shall comprise such departments of teaching as may be prescribed in the statutes.