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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(2)(c) in The West Bengal National Volunteer Force Act, 1949

(c)the period of preliminary and periodical training referred to in subsection (3) of section 8 [and section 8A] [Words, figure and letter inserted by W.B. Act 19 of 1983.];