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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(1) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(1)All persons, besides the State, who are born or conceived at the time of the opening of the succession are competent to succeed, unless the law provides otherwise.