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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(6) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(6)The agenda for all meeting, except those convened at short notice as referred to in sub-statute (5), shall be sent to all members such that it is in their hands at least one week before the date of the meeting.Provided that, in the case of special or emergency meetings mere mention of the special issue to be considered shall suffice in lieu of the detailed item of the agenda note.