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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of West Bengal - Subsection

Section 68(1)(b) in West Bengal Trade Unions Rules, 1998

(b)any such error or irregularity in procedure as is likely to vitiate the poll is committed at a polling station, the Presiding Officer shall forthwith report the matter to the Returning Officer and the Registrar.