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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(k) in Uttarakhand Anti Littering and Anti Spitting Act, 2016

(k)"stable refuse" means the dung or urine of horses, cattle, sheep, goats, buffaloes, pigs, poultry or other domesticated animals and the sweepings or refuse of drainage from any stables or sheds for keeping horses, cattle, sheep, goats, buffaloes, pigs, poultry or other domesticated animals;