Himachal Pradesh High Court
Executive Engineer Hppwd vs . Ramesh Chand on 2 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Executive Engineer HPPWD vs. Ramesh Chand RFA No. 159 of 2019 .
02.03.2022 Present: M. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Addl. A.G. and Mr. Rajat Chauhan, Law Officer, for the appellants.
Mr. Ajay Sharma, Sr. Advocate with Mr. Athrav Sharma, Advocate, for the respondent.
CMP No. 1545 of 2022 The factum of the death of sole respondent is taken on record. Application stands disposed of. Let consequential steps for bringing on record the LRs of sole respondent be taken within a period of our weeks.
List on 06.04.2022.
(Tarlok Singh Chauhan) Judge March 2, 2022 (sanjeev) ::: Downloaded on - 02/03/2022 20:12:14 :::CIS