(1)A Committee shall be constituted every year for each Faculty for the purpose of preparing lists of persons for appointment as University Examiners, and the Committee shall consist of -(i)the Vice-Chancellor - ex officio Chairman;(ii)the Dean of the Faculty concerned;(iii)two members nominated by the Executive Council;(iv)two members nominated by the Academic Council, and(v)the Chairman of the Board of Studies in the particular subject.
