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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(6)(c) in Bihar Non-Government School Employees Provident Fund, Insurance and Pension (Triple Benefit Scheme) Rules

(c)The Scales of pay, as well as pay and allowances drawn from time to time, entered in the Service Books, shall be the prescribed by Government for such schools.