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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(i) in The M.P. Public Trusts Rules, 1962

(i)"Act" means the Madhya Pradesh Public Trusts Act, 1951 (XXX of 1951), and any reference to section, sub-section or clause shall be deemed to be the reference to a section, sub-section or a clause thereof.