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Calcutta High Court

Hoogly River Bridges Commissioners vs Mbl Infrastructure Ltd on 28 July, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-10

                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                                   AP/340/2020
                                IA NO: GA/2/2022

                 HOOGLY RIVER BRIDGES COMMISSIONERS
                                  VS
                      MBL INFRASTRUCTURE LTD


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 28th July, 2023.
                                                                           Appearance:
                                                                Mr. Chayan Gupta, Adv.
                                                                     ...for the petitioner

                                                                Mr. Shaunak Mitra, Adv.
                                                             Ms. Sristi Barman Roy, Adv.
                                                                   Ms. Pritha Basu, Adv.
                                                               Mr. Ankita Agrahari, Adv.
                                                                     ...for the respondent

The Court: Learned counsel appearing for the petitioner seeks adjournment on the ground of Senior counsel.

List this matter on 3rd August, 2023 as prayed for.

(MOUSHUMI BHATTACHARYA, J.) T.O. A.R.(C.R.)