Calcutta High Court
Hoogly River Bridges Commissioners vs Mbl Infrastructure Ltd on 28 July, 2023
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OCD-10
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
AP/340/2020
IA NO: GA/2/2022
HOOGLY RIVER BRIDGES COMMISSIONERS
VS
MBL INFRASTRUCTURE LTD
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 28th July, 2023.
Appearance:
Mr. Chayan Gupta, Adv.
...for the petitioner
Mr. Shaunak Mitra, Adv.
Ms. Sristi Barman Roy, Adv.
Ms. Pritha Basu, Adv.
Mr. Ankita Agrahari, Adv.
...for the respondent
The Court: Learned counsel appearing for the petitioner seeks adjournment on the ground of Senior counsel.
List this matter on 3rd August, 2023 as prayed for.
(MOUSHUMI BHATTACHARYA, J.) T.O. A.R.(C.R.)