Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 34] [Entire Act] Union of India - Subsection Section 34(c) in The Guardians And Wards Act, 1890 (c)if so required by the Court, exhibit his accounts in the Court at such times and in such form as the Court from time to time directs;
