Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Haryana - Subsection Section 1(1) in Haryana Municipal Election Expenditure (Maintenance and Submission of Accounts) Order, 2006 (1)This order may be called the Haryana Municipal Election Expenditure (Maintenance and Submission of Accounts) Order, 2006.
