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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(8)(b) in The Madhya Pradesh State University Service Rules, 1983

(b)a candidate who is otherwise qualified but has taken a degree from a University not specifically recognized by Government may also be considered for selection at the discretion of the Commission.
(iii)Fees. - He must pay the fees prescribed by the Commission.