Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 59] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(ix) in Indian Divorce Act, 1869

(ix)has deserted the petitioner for at least two years immediately preceding the presentation of the petition; or