Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(ii) in Code of Regulations for Matriculation Schools, Tamil Nadu (ii)The teachers and non-teaching staff in Matriculation Schools should be paid at least as per the Government scales of pay revised from time to time.
