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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(4)(g) in West Bengal Municipal (Building) Rules, 2007

(g)the means of access from the street to the building, and to all other buildings. if any, which the applicant intends to erect upon his contiguous land referred to in clause (a);