Section 23(2)(a) in The Cine-Workers And Cinema Theatre Workers (Regulation Of Employment) Act, 1981

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

(a)the form in which an agreement may be entered into by a producer with a Cine-Worker under section 3 and the other conditions of employment;

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