Section 7(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
(1)(i)Any person who intends to erect, re-erect or make alterations or additions in any building or demolish any building, shall apply to the Authority in Form-I.Note: The Authority may prescribe separate formats for different category of buildings and group housing:(ii)The application for plotted development/sub-division of land without construction of building shall be made in Form-II.
