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Himachal Pradesh High Court

State Of H.P. & Another vs Ramesh Chand & Another on 21 September, 2020

Bench: Sureshwar Thakur, Chander Bhusan Barowalia

IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA CMP(M) No. 491 of 2020 .

Review Petition No. _______/2020 Date of Decision: 21.9.2020 State of H.P. & another .....Petitioner Versus Ramesh Chand & another ....Respondents. Coram:

The Hon'ble Mr. Justice Sureshwar Thakur, Judge. The Hon'ble Mr. Justice Chander Bhusan Barowalia, Judge.
Whether approved for reporting?1 For the petitioner: Mr. Hemant Vaid Addl. A.G. with Mr. Vikrant Chandel Dy. A.G. For the respondents: Mr. Onkar Jairath, Advocate.
Sureshwar Thakur, J,(oral) CMP(M) No. 491 of 2020 Heard. For the reasons, as spelt out in the application, the delay in filing the review petition is condoned. The application stands disposed of.
Review Petition No. /2020 1 Whether reporters of the local papers may be allowed to see the judgment?
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­2­ Heard. There is no error apparent on the face of the record. Accordingly, the instant review petition is .
dismissed. All pending applications, if any, also stand disposed of.
(Sureshwar Thakur) Judge 21 September, 2020 st (kck) r to (Chander Bhusan Barowalia) Judge ::: Downloaded on - 21/09/2020 20:18:44 :::HCHP