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State of Odisha - Section

Section 8 in The Orissa Motor Vehicles (Accidents Claims Tribunal) Rules, 1960

8. Summoning of witnesses.

- If an application is presented by any party to the proceeding for the summoning of witnesses, the Claims Tribunal shall, on payment of the expenses involved if any, issue summons for the appearance of such witnesses, unless it considers that their appearance is not necessary for a just decision of the case,