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State of Bihar - Section

Section 21 in Bihar Mines & Geology Service Rules, 2008

21. Contract regarding area of work.

(1)Any member of this Service shall be posted in any department of the Government and anywhere in or outside the State of Bihar.
(2)The State Government shall have the powers to post or depute any member of this service to any ex-cadre post in accordance with his/her seniority.