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Chattisgarh High Court

The New India Assurance Co vs Smt. Nanda Singh And Ors. 8 Crmp/74/2018 ... on 15 January, 2018

                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                     Order Sheet

                               MAC No. 345 of 2011

           The New India Assurance Co.Ltd. Versus Smt.Nanda Singh & Ors.



15.01.2018          Shri Ajay Kumar Barik, Advocate for the appellant.

                    Shri S.S.Rajput, Advocate for respondents No.1 to 4.

At the request of the counsel for the appellant, list this case on 17/01/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit