Chattisgarh High Court
The New India Assurance Co vs Smt. Nanda Singh And Ors. 8 Crmp/74/2018 ... on 15 January, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 345 of 2011
The New India Assurance Co.Ltd. Versus Smt.Nanda Singh & Ors.
15.01.2018 Shri Ajay Kumar Barik, Advocate for the appellant.
Shri S.S.Rajput, Advocate for respondents No.1 to 4.
At the request of the counsel for the appellant, list this case on 17/01/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit