Jammu & Kashmir High Court
Jagdev Singh And Others vs Sangita Baloria on 1 December, 2020
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
214
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through video conference)
CRMC No. 111/2014
IA No. 130/2014
Jagdev Singh and others ....Petitioner(s)
Through :- Mr. Ankush Manhas, Advocate
V/s
Sangita Baloria ....Respondent(s)
Through :- None
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
01.12.2020 Records be summoned in terms of the previous order.
List again on 28.12.2020.
(Dhiraj Singh Thakur) Judge JAMMU 01.12.2020 (Naresh) NARESH KUMAR 2020.12.02 15:11 I attest to the accuracy and integrity of this document