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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2)(xii) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(xii)prosecute or defend any suit, action or proceedings in connection with its affairs, or for contravention of any of the provisions of this Act ;