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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Petroleum and Natural Gas Regulatory Board (Determining Capacity of Petroleum, Petroleum Products and Natural Gas Pipeline) Regulations, 2010

(1)The determination of capacity for the pipeline system and for each section of the petroleum, petroleum products and natural gas pipeline shall be based on selected software package and flow equation approved by the Board under this regulation. It is not necessary for the entities to buy and, install any specific software package. As long as the software supports the flow equation approved by the Board, the entities may continue to use or operate the system based on the previously installed software but shall have to determine the capacity of the system based on the flow equation approved by the Board in any of the compatible software package for the purpose of these regulations.