Supreme Court - Daily Orders
Sunil @ Tites @ Sunil Tites vs State Of Kerala on 28 November, 2025
ITEM NO.1713 COURT NO.6 SECTION II-D
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 49540/2025
SUNIL @ TITES @ SUNIL TITES & ANR. Petitioner(s)
VERSUS
STATE OF KERALA Respondent(s)
FOR ADMISSION
IA No. 291309/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 291305/2025 - EXEMPTION FROM FILING O.T.
IA No. 291307/2025 - EXEMPTION FROM SURRENDERING WITHIN TIME
Date : 28-11-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ATUL S. CHANDURKAR
[IN CHAMBER]
For Petitioner(s) :
Mr. Jishnu M. L., AOR
Mr. Anoop R, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
IA No. 291307/2025
1. Heard learned counsel for the petitioners and perused the application.
2. Considering the nature of sentence imposed upon the petitioners, they are exempted from surrendering till the first date of listing of the proceedings before the Court.
3. Signature Not Verified The Interim Application is disposed of. Digitally signed by PRIYANKA MALIK Date: 2025.11.29 13:22:08 IST Reason:
(PRIYANKA MALIK) (ANJU KAPOOR)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR