Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 13 in Bihar Rice & Paddy Procurement (Levy) Order, 2009 13. Nothing in this Order shall apply to. - (i) Any other State Government or the Central Government, and(ii)The Food Corporation of India.
