Delhi High Court - Orders
Vineet Sinha Advocate vs Union Of India & Ors on 27 July, 2021
Author: Rekha Palli
Bench: Rekha Palli
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5660/2021, CM APPL. 17642/2021 (interim directions) &
CM APPL. 22300/2021 (additional documents)
VINEET SINHA ADVOCATE ..... Petitioner
Through Petitioner in person.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Abhay Prakash Sahay, CGSC,
Mr.Mannu Singh, Mr.Kunal Dhawan
& Mr.Vivek Singh, Advs.
Mr.Rahul Malhotra & Mr.Varun
Garg, Advs. for R-5.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 27.07.2021
1. The petitioner who claims to have entered into an agreement with the respondent no.4 for purchase of a flat bearing No. F- 001, Ground Floor, Express Zenith, Plot No. GH-02A, Sector-77, Noida, inter alia seeks directions to the respondent no.1 to 3 to conduct forensic audit of the affairs of respondent no.4 and to ensure that the sale deed in favour of the petitioner and other home buyers is executed by the respondent no.4 in a time-bound manner.
2. After some arguments, the petitioner, who appears in person, submits that he has already approached this Court by way of W.P. (Crl.) 1019/2021 which is pending adjudication before a Coordinate Bench.
Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:28.07.2021 15:53:063. In these circumstances, I am of the view that it would be appropriate to await the outcome of the aforesaid writ petition before any orders are passed in the present writ petition.
4. List on 23.09.2021.
REKHA PALLI, J JULY 27, 2021 kk Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:28.07.2021 15:53:06