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[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 121(2)(g) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(g)the manner in which the officers shall be rotated amongst Gram Panchayats under proviso to sub-section (9) of section 12;