Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act] State of Rajasthan - Subsection Section 53(1)(i) in The Rajasthan Value Added Tax Rules, 2006 (i)who imports, from any place outside the State, any taxable goods, as may be notified by the State Government, for sale; or