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[Cites 0, Cited by 0] [Section 13(5A)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(5A)(iii) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(iii)Lots will be drawn by the Allotment Authority from amongst applicants found eligible under clause (i) above, to select the persons eligible for allotment of land equal to the number determined under clause (ii) above.