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Bombay High Court

Mandakini M. Kore Since Deceased ... vs Lodha Developers Pvt. Ltd. Now Known As ... on 23 August, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                Board Sr.No.:-41

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

   CONTEMPT PETITION LODGING NO. 8939 OF 2020

 Mandakini M. Kore Since Deceased Through ....PETITIONER
 Her Legal Heir(1) Dr. Seema Rao And Anr
            V/S
 Lodha Developers Pvt. Ltd. Now Known As ....RESPONDENT

Macrotech Developers Limited And Anr.





        CORAM :                HON'BLE SHRI JUSTICE R. I. CHAGLA J
        DATE :                 23rd August, 2023
 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 03/10/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.

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