Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 2A in Bombay Labour Welfare Fund Act, 1953

2A. [Construction of certain reference in the Act] Deleted by Gujarat 47 of 1961, Section 5.